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State of Madhya Pradesh - Section

Section 8 in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

8. Resignation of the office-bearers of the Standing Committees.

- The President of Gram Nirman Samiti and Gram Vikas Samiti may resign from the post by submitting their resignation to the Sarpanch, while members of these samitis may resign from the post by submitting their resignation to the President of their respective samitis showing the reasons therefor.