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[Cites 0, Cited by 0] [Section 100(3)] [Section 100] [Entire Act]

State of Tripura - Subsection

Section 100(3)(b) in The Tripura Co-operative Societies Rules, 1976

(b)full details showing how the provisions of Clauses (a), (b), (i) to (iv) and (c) of the proviso to sub-section (1) of section 133 have been complied with;