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State of West Bengal - Section

Section 31 in The West Bengal State Council Of Technical Education Act, 1995.

31. Transitory Provision.

(1)The Chairman shall make the first regulations for the purposes of this Act.
(2)The first regulations shall remain in force for a period of one year from the dale of their commencement or until new regulations are made by the Council under the provisions of this Act, whichever is earlier.