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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(4)(b) in The Orissa Clinical Establishments (Control and Regulation) Act, 1990

(b)any asylum or mental hospital for lunatics established or licensed, if any, under the Indian Lunacy Act, 4 of 1912;