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State of Rajasthan - Section

Section 17 in The Rajasthan Civil Services (Special Selection and Special Conditions of Service of District Adult Education Officers, Project Officers, Assistant Project Officers and Supervisors in the Adult Education Programme) Rules, 1980

17. Removal of doubts.

- If any doubt arises relating to the application, interpretation and scope of these rules it shall be referred to Government in the Department of Personnel and Administrative Reforms whose decision thereon shall be final.