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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2)(s) in Graphic Era Hill University Act, 2011

(s)to do all such other acts or things whether incidental to the powers aforesaid or not, as may be necessary to achieve the objects of the University;