Patna High Court - Orders
Shiv Santosh Singh vs The State Of Bihar & Ors on 30 January, 2012
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
Patna High Court CWJC No.7185 of 2011 (2) dt.30-01-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.7185 of 2011
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Shiv Santosh Singh
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Sunil Kumar Singh
For the Respondent/s : Mr. Anjani Kumar AAG10
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR
TRIPATHI
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI)
2 30-01-2012Let this matter be listed for admission after disposal of LPA No. 1569 of 2010 which has been referred to a larger Bench.
(Ajay Kumar Tripathi, J.) R.K.Pathak/-