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Central Information Commission

Mrm Saravanan vs State Bank Of India on 12 May, 2014

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                      CENTRAL INFORMATION COMMISSION
               Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066

                                 Telefax:011-26180532 & 011-26107254 website:cic.gov.in


                               Appeal No: CIC/DS/A/2011/003878/MP


Appellant                             :         Shri M. Sarvanan, Coimbatore

Public Authority                      :         State Bank of India, Coimbatore / Chennai

Date of Decision                      :         12 May 2014

Facts:-

The appellant M. Sarvanan preferred RTI request dated 13 May 2011 before the CPIO, State Bank of India, Coimbatore which has been replied to by the CPIO vide letter dated 21 June 2011.

2. The appellant preferred first appeal dated 11 July 2011 before the First Appellate Authority which was adjudicated upon by First Appellate Authority vide order dated 29 July 2011.

3. Not being satisfied with the reply, the applicant preferred second appeal before the Commission.

Decision notice

4. The second appeal in respect of the above mentioned RTI application has already been decided vide Commission's order no. CIC/DS/A/2011/003814/VS dated 19 March, 2013. Accordingly, no further action is called for. The case is closed.

(Manjula Prasher) Information Commissioner Authenticated true copy (T.K.Mohapatra) Dy. Secretary & Dy. Registrar (Tel: 011-26105027) Appeal No: CIC/DS/A/2011/003878/MP 2 Copy to:-

1. Shri M. Saravanan, Secretary, SBOA Matriculation School Parent's Association, No. 93, Satyamoorthy Road, Ramnagar, Coimbatore - 641 009.
2. The CPIO, State Bank of India, Region-1, Network-2, Admin Unit, Coimbatore, Kurinji Complex, State Bank Road, Coimbatore - 641 018.
3. The Appellate Authority, State Bank of India, RTI Act Cell, G.M. (NW-1) Office, 7th Floor, Local Head Office, 16, College Lane, Chennai - 600006.

Appeal No: CIC/DS/A/2011/003878/MP