Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Rajasthan - Subsection Section 55(4) in The Rajasthan Court Fees and Suits Valuation Act, 1961 (4)The Court may make such order in accordance with the provisions of the Code of Procedure, 1908 (Central Act 5 of 1908) as to the costs of the inquiry as it thinks fit.
