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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in The Cantonments Act, 2006

(2)Where the Officer commanding the station is not a member of the Board, the military officer nominated in his place under clause (a) of sub-section (5), sub-section (4), sub-section (5) or sub-section (6) of section 12 shall be the President of the Board.