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Supreme Court - Daily Orders

Venkatamma (Dead) Thr Lrs vs B.S. Suryaprakash on 23 April, 2020

Bench: L. Nageswara Rao, Hemant Gupta

                                        IN THE SUPREME COURT OF INDIA

                                           INHERENT JURISDICTION

                                      REVIEW PETITION (C) NOS.           /2020
                                             (Diary No.35038 of 2019)

                                                     IN

                                   SPECIAL LEAVE PETITION NOS.15458-15459/2019


                VENKATAMMA(DEAD) THR. LRS AND ORS.                    Petitioner(s)

                                                     VERSUS

                B.S.SURYAPRAKASH AND ORS.                             Respondent(s)

                                                 O R D E R

Delay condoned.

We have perused the Review Petitions and record of Special Leave Petitions and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.

The Review Petitions are, accordingly, dismissed. Pending applications stand disposed of.

.

..................J (L.NAGESWARA RAO) ....................J (HEMANT GUPTA) NEW DELHI 23.04.2020 Signature Not Verified Digitally signed by BALA PARVATHI Date: 2020.04.23 14:02:02 IST Reason: ITEM NO.1001 SECTION IV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL)Nos. Diary No(s).35038/2019 in SLP(C) Nos.15458-15459 of 2019 VENKATAMMA (DEAD) THR LRS & ORS. Petitioner(s) VERSUS B.S. SURYAPRAKASH & ORS. Respondent(s) (CONDONATION OF DELAY IN FILING REVIEW PETITION)(APPLN FOR PERSONAL HEARING) Date : 23-04-2020 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE HEMANT GUPTA By Circulation UPON perusing the papers the Court made the following O R D E R Application for personal hearing is rejected.
Delay condoned.
The review petitions are dismissed in terms of the signed order. Pending application(s), if any, stands disposed of.
(B.Parvathi) (Anand Prakash) Court Master Court Master (Signed order is placed on the file)