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[Cites 0, Cited by 0] [Section 22A(2)] [Section 22A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22A(2)(a) in Jammu and Kashmir Motor Spirit and Diesel Oil (Taxation of Sales) Act, 2005 (1948 A.D.)

(a)confirm, cancel such order or pass any other order which it may deem fit, or