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[Cites 0, Cited by 1] [Section 64(2)] [Section 64] [Entire Act]

State of Chattisgarh - Subsection

Section 64(2)(iv) in The Chhattisgarh Co-Operative Societies Act, 1960

(iv)a question regarding rights, etc., including tenancy rights between a housing society and its tenants or members; and