Supreme Court - Daily Orders
M. Varadhan vs Union Of India on 18 December, 2025
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ITEM NO.50 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).1319/2023
M. VARADHAN Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
IA No. 324979/2025 - EXEMPTION FROM FILING O.T.
IA No. 324882/2025 - INTERVENTION APPLICATION
IA No. 324978/2025 - PERMISSION TO FILE APPLICATION FOR DIRECTION
Date : 18-12-2025 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
For Petitioner(s) Mrs. Madhavi Divan, Sr. Adv.
Mr. Aditya Kumar Choudhary, Adv.
Mr. M Vel Murugan, Adv.
Mr. Sandeep Pandey, Adv.
Mr. Aditya Anand Singh, Adv.
Mr. Anurag Yadav, Adv.
Mr. Saurav Kumar, Adv.
Mr. Rajesh Singh Chauhan, AOR
For Respondent(s) Mr. Amit Tiwari, Sr. Adv.
Mr. Javedur Rahman, AOR
Mr. Hruday Bajentri, Adv.
Mr. Saharul Alam Laskar, Adv.
Mr. Manan Kumar Mishra, Sr.Adv.
Mr. Apurba Sharma, Sr.Adv.
Mr. Gurukrishna Kumar, Sr.Adv.
Ms. Radhika Gautam, AOR
Ms. Anjul Dwivedi, Adv.
Ms. Tatini Basu, AOR
Mr. Byrapaneni Suyodhan, Adv.
Signature Not Verified
Mr. T. Singhdev, Adv.
Digitally signed by
SATISH KUMAR YADAV
Date: 2025.12.19
18:09:26 IST
Mr. Prateek Bhatia, AOR
Reason:
Ms. Yamini Singh, Adv.
Mr. Tanishq Srivastava, Adv.
Mr. Abhijit Chakravarty, Adv.
Mr. Sourabh Kumar, Adv.
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Mr. Vedant Sood, Adv.
Mrs. Sumita Ray, AOR
Ms. Disha Ray, Adv.
Mr. Kunal Narwal, Adv.
Ms. Vanshika Singh, Adv.
Mr. Anurag Kumar, Adv.
Ms. Manisha Ambwani, AOR
Mr. Manish Kumar Saran, AOR
Ms. Ananya Tyagi, Adv.
Mr. Sidhant Sharma, Adv.
Mr. Aditya Mani Saran, Adv.
Mr. H. Chandra Sekhar, AOR
Mr. Aljo K. Joseph, AOR
Mr. Rajesh Kumar, Adv.
Mr. N Leela Vara Prasad, Adv.
Mr. Santhosh Kumar Kolkundra, Adv.
Mr. Virendra Mohan, Adv.
Mr. Lalit Belwal, Adv.
Mr. Saket Jee, Adv.
Mr. Vikas Upadhyay, AOR
Ms. Ankita Kashyap, Adv.
Mr. Rajat Kapoor, Adv.
Dr. Arvind S. Avhad, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv.
Ms. Anupama Ngangom, Adv.
Ms. Rajkumari Divyasana, Adv.
Mr. Anshuman Singh, AOR
Mr. Praveen Kumar, Adv.
Ms. Rakhi Vats, Adv.
Mr. S Prabakaran, Sr. Adv.
Mr. Yusuf, AOR
Mr. Maheswaran Prabakaran, Adv.
Dr. Ram Sankar, Adv.
Mr. D. Bharat Kumar, Adv.
Mr. Aman Shukla, Adv.
Mr. M. Chandrakanth Reddy, Adv.
Mr. Siddhartha Sinha, AOR
Mr. Vivek Narayan Sharma, AOR
Mr. Akash Singh, Adv.
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Mrs. Mahima Bhardwaj Kalucha, Adv.
Mr. Vivek Sharma, Adv.
Mr. Shubham Awasthi, Adv.
Mr. Rajeev Kumar Jha, Adv.
Mr. Kunal Chatterji, AOR
Ms. Maitrayee Banerjee, Adv.
Mr. Rohit Bansal, Adv.
Mr. Varij Nayan Mishra, Adv.
Mr. Ankit Singh, Adv.
Mr. Shashank Singh, AOR
Mr. Varun Bhati, Adv.
Mr. Milind Modi, Adv.
Mr. Bilal A Khan, Adv.
Mr. Mehfuz Basar Mollah, Adv.
Mr. Sanchit Garga, AOR
Mr. Kunal Rana, Adv.
Mr. Shashwat Jaiswal, Adv.
Mr. Tek Chand Nainawat, Adv.
Dr. Surender Singh Hooda, AOR
Mr. Anand Nandan, Adv.
Mr. Kuldeep Mishra, Adv.
Ms. Aashna Aggarwal, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Rajesh Singh, AOR
Mr. Hitesh Kumar Sharma, Adv.
Mr. Amit Kumar Chawla, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. Mahi Pal Singh, Adv.
Ms. Charanjeet Sidhu, Adv.
Mr. Varun Varma, Adv.
Mr. Jatin Malik, Adv.
Mr. Anupam Kumar, Adv.
Mr. Kamlesh Kumar Pandey, Adv.
Mr. Ankit Maan, Adv.
Mr. Samuel Mathew, Adv.
Ms. Niharika Dwivedi, Adv.
Ms. Swati Vishan, Adv.
Ms. Ritika Raj, Adv.
Mr. Javed Raza, Adv.
Mr. Shwetank Sailakwal, AOR
Mr. Mayank Suryan, Adv.
Ms. Abhinanda Bhuyan, Adv.
Mr. Alok Mishra, Adv.
Ms. Esha Mishra, Adv.
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Ms. Kheyali Singh, AOR
Mr. Abhishek Dwivedi, Adv.
Ms. Latika Rungta Bajaj, Adv.
Mr. Pradeep Kumar Yadav, Adv.
Ms. Anjale Kumari, Adv.
Mr. Deepak Yadav, Adv.
Mr. Taiyyab Khan Satmani, Adv.
Mr. Sanjeev Malhotra, Adv.
Mr. Shailendra Mani Tripathi, Adv.
Mr. Vishal Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
I.A. Nos.324978/2025, 324979/2025 and 324882/2025
1. Heard learned Senior Counsel for the applicant(s) and carefully perused the averments made in the above-mentioned applications.
2. The applications are disposed of with liberty to the applicant(s) to approach the Committee, which has been constituted to look after the affairs of the State Bar Council, headed by Justice Rajeev Sharma, a former Judge of the Uttarakhand High Court.
(SATISH KUMAR YADAV) (PREETHI T.C.) ADDITIONAL REGISTRAR ASSISTANT REGISTRAR