Delhi High Court - Orders
Gurbakhsh Singh Ba, Buliders Private ... vs Fortis Hospital Limited Escort Heart ... on 8 April, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~5 & 6 (Company)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 299/2015
GURBAKHSH SINGH BA, BULIDERS
PRIVATE LIMITED ..... Petitioner
Through: Ms Aditi Singhal, proxy counsel.
versus
FORTIS HOSPITAL LIMITED ESCORT HEART
INSTITUTE & RESEARCH CENTRE ..... Respondent
Through: Ms S. Lakshmi Iyer and Ms Chinmayi
Chatterjee, Advocates.
AND
+ CO.PET. 354/2015
GURBAKHSH SINGH BA BUILDERS
PRIVATE LIMITED ..... Petitioner
Through: Ms Aditi Singhal, proxy counsel.
versus
FORTIS HOSPITAL LIMITED ..... Respondent
Through: Ms S. Lakshmi Iyer and Ms Chinmayi
Chatterjee, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 08.04.2022 CO.PET. 299/2015 CO.PET. 354/2015
1. A request for an adjournment is made on behalf of the learned counsel for the petitioner. The request for adjournment is not opposed.
2. List on 22.07.2022.
CO.APPL. 223/2021 in CO.PET. 299/2015 CO.APPL. 109/2021 in CO.PET. 354/2015 Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:11.04.2022
3. These are applications filed for early hearing.
4. In view of the request for adjournment, the same are disposed of.
VIBHU BAKHRU, J APRIL 8, 2022 RK Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:11.04.2022