Supreme Court - Daily Orders
Prem Lata Devi vs State Of Bihar on 17 April, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.26 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
7570/2017
(Arising out of impugned final judgment and order dated 23/11/2016
in LPA No. 1035/2015 passed by the High Court of Patna)
PREM LATA DEVI Petitioner(s)
VERSUS
STATE OF BIHAR AND ORS Respondent(s)
(With application for c/delay in filing SLP)
Date : 17/04/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Ajay Marwah, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Meenakshi Kohli) (Sharda Kapoor) Court Master (SH) Court Master (NS) Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.04.18 17:15:23 IST Reason: