Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Goa - Subsection Section 79(2) in The Corporation of the City of Panaji (Election) Rules, 2004 (2)Every such voter shall, before being supplied with tendered ballot paper, write his name against the entry relating to him in Form XVII.
