Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 91B] [Entire Act] State of Maharashtra - Subsection Section 91B(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (b)to exercise all the powers and to perform all the duties of the President or Vice-President and Chairman of the Subjects Committees and other Committees.]
