Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74A] [Entire Act] State of Uttarakhand - Subsection Section 74A(3) in Uttarakhand Co-Operative Societies Act, 2003 (3)The liquidator shall pay such fees as the Registrar may direct for the Audit of the account and books kept by him in the manner prescribed.
