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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(5) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(5)On receipt of such appeal, the Government may, after giving the parties an opportunity of being heard, pass such orders as it may deem fit, which shall be final and binding.Chapter-IV Finance