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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

State of Jharkhand - Subsection

Section 1A(g) in Jharkhand Industrial Area Development Authority Regulations, 2016

(g)"Industrial Policy" means the industrial policy or polices declared by the Government of Jharkhand or by the Government of India, as the case may be, for promotion of industrial, commercial and other related activities.