Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 40P in Tamil Nadu Forest Act, 1882 40P. Scope of the inquiry. - The scope of the inquiry in every such proceeding shall be restricted to a consideration of the interest of the persons affected and every such proceeding shall be taken in open Court.
