Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Kalpataru Gardens Private Limited vs Gabhubhai Gafurbhai Rathod on 13 July, 2020

Author: A.Y. Kogje

Bench: A.Y. Kogje

            C/IAAP/32/2017                                             IA ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        MISC. CIVIL APPLICATION (FOR DIRECTION) NO. 1 of 2020
                                  In
           R/PETN. UNDER ARBITRATION ACT NO. 32 of 2017

================================================================

KALPATARU GARDENS PRIVATE LIMITED Versus GABHUBHAI GAFURBHAI RATHOD ================================================================ Appearance:

M/S WADIAGHANDY AND CO for the PETITIONER(s) No. for the RESPONDENT(s) No. ================================================================ CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE Date : 13/07/2020 IA ORDER The registry to ascertain the roaster as the application pertains to arbitration case assigned to a particular Court, & place the matter accordingly.
(A.Y. KOGJE, J) CAROLINE/Uril Page 1 of 1 Downloaded on : Mon Jul 13 20:50:48 IST 2020