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[Cites 0, Cited by 0] [Section 52O] [Entire Act]

Union of India - Subsection

Section 52O(1) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(1)A medical institution seeking, to be a recognised medical institution or renewal of such recognition, under these rules for possessing, dispensing or selling essential narcotic drugs for medical purposes shall apply in Form No. 3F to the Controller of Drugs.