Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act] State of Maharashtra - Subsection Section 95(2)(i) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (i)shall exercise such other powers and perform such other functions as may be prescribed by the State Government.