Madhya Pradesh High Court
Mukund Wagh vs State Of M.P. on 16 December, 2021
Author: Vivek Rusia
Bench: Vivek Rusia
HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE
Writ Petition No.20000/2020
(Mohanrao Wakode and Others Vs. State of M. P. and Others)
Writ Petition No.20765/2020
(Mukund Wagh Vs. State of M. P. and Others)
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Indore, dated 16/12/2021
Shri Mohanrao Wakode, petitioner present in person.
Shri Ranjeet Sen, learned Government Advocate for the
respondent / State.
List the matters in the week commencing 17/01/2022.
(VIVEK RUSIA) JUDGE Tej Digitally signed by TEJPRAKASH VYAS Date: 2021.12.16 15:45:22 -08'00'