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Madhya Pradesh High Court

Ganesh Kumar Ojha vs The State Of Madhya Pradesh on 5 April, 2023

Author: Sunita Yadav

Bench: Sunita Yadav

                                                               1
                                 IN THE HIGH COURT OF MADHYA PRADESH
                                              AT GWALIOR
                                                       BEFORE
                                          HON'BLE SMT. JUSTICE SUNITA YADAV
                                                   ON THE 5 th OF APRIL, 2023
                                          MISC. CRIMINAL CASE No. 12476 of 2023

                           BETWEEN:-
                           GANESH KUMAR OJHA S/O SHRI RAMKUMAR OJHA,
                           AGED ABOUT 38 YEARS, 13/76 ADARSH COLONY GOLA
                           KA MANDIR (MADHYA PRADESH)

                                                                                          .....APPLICANT
                           (BY SHRI DEEPAK SINGH PARMAR- ADVOCATE)

                           AND
                           THE STATE OF MADHYA PRADESH THROUGH POLICE
                           STATION PADAV, DISTRICT GWALIOR (MADHYA
                           PRADESH)

                                                                                       .....RESPONDENT
                           (BY MRS. ANKITA MATHUR- PANEL LAWYER)

                                 This application coming on for hearing this day, the court passed the
                           following:
                                                                ORDER

Learned counsel for the applicant seeks for and is granted permission to withdraw this first bail application u/S. 439 Cr.P.C.

The application is accordingly dismissed as withdrawn.

(SUNITA YADAV) JUDGE vpn Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 06-04-2023 10:50:32 AM