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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1) in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016

(1)The Commission in consultation with the Distribution Licensees and the -State nodal agency designated by -the Bureau shall issue guidelines for execution of the following activities :
(a)Load and market research
(b)Implementation of DSM programmes
(c)Cost Effectiveness Assessment of DSM programmes
(d)Monitoring and Reporting of DSM Plans and programmes
(e)Eligibility criteria for DSM programmes
(f)Methodology for setting DSM targets and funding levels
(g)Database development framework