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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Chattisgarh - Subsection

Section 37(3) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(3)The Government shall cause the annual accounts and the audit report to be laid before the Vidhan Sabha together with their comments.