Punjab-Haryana High Court
R.S. Grewal vs Prithipal Singh Grewal And Ors on 13 October, 2014
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
113.
COCP No. 2884 of 2014
Date of Decision : October 13, 2014
R.S.Grewal
.... PETITIONER
Vs.
Prithipal Singh Grewal and others
..... RESPONDENTS
CORAM : HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present : Ms. Kanwal S. Walia, Advocate
for the petitioner.
***
AUGUSTINE GEORGE MASIH, J. (ORAL)
Counsel for the petitioner, after arguing for some time, prays for withdrawal of present contempt petition to avail of the alternative remedy in accordance with law.
Dismissed as withdrawn with the liberty aforesaid.
(AUGUSTINE GEORGE MASIH )
October 13, 2014 JUDGE
pj
PRERNA DATTA
2014.10.16 09:09
I attest to the accuracy and
authenticity of this document
High Court, Chandigarh