Section 20 in The Rajasthan Colonisation (Model Villager And Farms By Literates) Conditions, 1955

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(1)Injury to Land.

(2)Permanent cultivation.

(4)Notice by tenant.

(5)Construction of water courses-Restrictions on.

(6)Rectangulisation of Fields.

(7)Survey and demarcation of land.

(8)Construction of water courses, culverts, bridges and roads.

(9)Plantation of trees.

(10)Removal of trees and brushwood.Penalties for Breach of Conditions

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