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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(4)(c) in Bihar Maternity Benefit Rules, 1964

(c)ask an employer in writing to furnish such figures and statistics within a specified time, as may be required for the compilation of any statistics or data relating to the employment of woman of enforcement of the Act and these rules;