Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 611 in Police Regulations, Bengal , 1943 611. Controlling Officer. - The Criminal Investigation Department which includes (1) the Intelligence Branch, (2) the Criminal Intelligence Bureau, (3) the Photographic Bureau and (4) the Finger Print Bureau, is under the control of a Deputy Inspector-General.
