Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 45 in Haryana Co-operative Societies Rules, 1989 45. Time to distraint. - Section 131(1). - The distraint shall be made by the distrainer only after sunrise and before sunset.
