Section 2(1)(b) in The West Bengal Valuation Board Act, 1978

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State of West Bengal - Subsection

Section 2(1)(b) in The West Bengal Valuation Board Act, 1978

(b)"Board" means the [****] [Word 'Central' omitted by W.B. Act 17 of 2002.] Valuation Board established under section 4;

(bb)[ "Board of Councillors" means the Board of Councillors of a Municipality;] [Clause (bb) Inserted by W. B. Act 16 of 1995.]