Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 34 in National Institute of Fashion Technology Statutes, 2020

34. Leave.

- The employees of the Institute shall be governed by provisions contained in the Central Civil Services (Leave) Rules, 1972 and the decision, instructions or orders issued by the Central Government from time to time in this regard, in such form as approved or modified by the Board.