Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Kerala - Subsection Section 3(2)(xi) in Kerala Cultural Activists Welfare Fund Act, 2010 (xi)amount collected from the subscribers of the DTH Cable network at the rate of one rupee,