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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(1)(a) in The Orissa Co-operative Societies Act, 1962

(a)[ has subscribed to the share capital of a Society; or has granted any assistance in cash or in kind or in any other manner; or [Substituted by Orissa Act No. 5 of 1970 Section 8-See Orissa Gazette Extraordinary dated 5.3.1970.]