Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 646] [Entire Act]

Bengal Presidency - Subsection

Section 646(iii) in Police Regulations, Bengal , 1943

(iii)In the case of a slip that is on record in more than one bureau, the decision as to its removal under clause (i) shall rest with the bureau of the province in which the persons home is situated. Intimation of such removal and of any death removal shall be sent by that bureau to be other bureaux in which the slip is on record.