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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(dd) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(dd)"Fault Locator (FL)" means a device provided at the end of a transmission line to measure/ indicate the distance at which a line fault may have occurred;