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State of Karnataka - Section

Section 30 in Karnataka Universities of Agricultural Sciences Act, 1963

30. General Funds.

- The University shall have a general fund to which shall be credited,-
(i)its income from fees, endowments and grants, if any;
(ii)contributions or grants, which may be made by the Government on such conditions as it may impose;
(iii)other contributions, receipts, grants, donations and benefactions.