Section 7(9)(i) in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018

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State of Jammu-Kashmir - Subsection

Section 7(9)(i) in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018

(i)In cases where a senior Government servant promoted to a higher post before the 1st day of January, 2016 draws less pay in the revised pay structure than his junior who is promoted to the higher post on or after the 1st day of January, 2016, the pay of senior Government servant in the revised pay structure shall be stepped up to an amount equal to the pay as fixed for his junior in that higher post and such stepping up shall be done with effect from the date of promotion of the junior Government servant subject to the fulfillment of the following conditions, namely :-

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State of Jammu-Kashmir - Subsection

Section 7(9)(i) in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018