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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(5) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010

(5)The contravention of provisions of sub-section (2) shall be dealt with by the concerned local authorities in accordance with law for the time being in force in the local area comprising the heritage sites or precincts.Chapter – XI Public-Private participation in the Tourism Industry.