Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Kerala - Subsection

Section 77(2) in The Kerala Prisons and Correctional Services (Management) Act, 2010

(2)The Advisory Committee constituted as per sub-section (1) shall have the powers and duties, as may be prescribed.