Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 18 in The Assam Muslim Marriages And Divorces Registration Act, 1935

18. Inspector General of Registration to exercise general superintendence

The Inspector General of Registration shall exercise a general superintendence over offices of the Muslim Registrars, and shall have power to frame regulations, from time to time, consistent with the rules made under this Act, for the guidance of the said Muslim Registrars and their offices generally.