Section 2(23) in Telangana Water, Land and Trees Act, 2002
(23)Words and expressions used in this Act, but not defined herein shall have the meanings assigned to them in the relevant Acts.Chapter - 2 Constitution of [Telangana] [Substituted by G.O.Ms.No.18, Panchayat Raj & Rural Development (RD.II) Department, dated 31.01.2015.] Water, Land and Trees Authority
