Section 4(1)(p) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006

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State of Arunachal Pradesh - Subsection

Section 4(1)(p) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006

(p)formulate budget in a realistic and objective manner with due regard to the general economic outlook and revenue prospects, and minimize deviations during the course of the year; and

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State of Arunachal Pradesh - Subsection

Section 4(1)(p) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006