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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Bihar - Subsection

Section 40(2)(g3) in Bihar Private Irrigation Works Act, 1922

(g3)[] [Re-Lettered by Bihar Act, 37 of 1950.] prescribing the authority to whom any question referred to in subsection (4) of Section 37 shall be submitted for decision;