Calcutta High Court
Sree Sree Radha Ramanjiew Debutter ... vs Unknown on 13 August, 2013
Author: Patherya
Bench: Patherya
ORDER SHEET
ACR NO.4 OF 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF : SREE SREE RADHA RAMANJIEW DEBUTTER ESTAT
...............
BEFORE:
The Hon'ble JUSTICE PATHERYA Date : 13th August, 2013.
Mr. N. Dasgupta, Mr. D. Dey...for petitioner. The Court : Although publication has been effected as directed by order dated 8th July, 2013 no offer has been received till date. Accordingly, matter is adjourned for a fortnight.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(PATHERYA, J.) pkd.
A.R.[C.R.]