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Calcutta High Court

Sree Sree Radha Ramanjiew Debutter ... vs Unknown on 13 August, 2013

Author: Patherya

Bench: Patherya

                                           ORDER SHEET

                                          ACR NO.4 OF 2013

                                 IN THE HIGH COURT AT CALCUTTA

                                 Ordinary Original Civil Jurisdiction

                                           ORIGINAL SIDE



              IN THE MATTER OF : SREE SREE RADHA RAMANJIEW DEBUTTER ESTAT
                                         ...............

BEFORE:

The Hon'ble JUSTICE PATHERYA Date : 13th August, 2013.
Mr. N. Dasgupta, Mr. D. Dey...for petitioner. The Court : Although publication has been effected as directed by order dated 8th July, 2013 no offer has been received till date. Accordingly, matter is adjourned for a fortnight.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(PATHERYA, J.) pkd.
A.R.[C.R.]