Jammu & Kashmir High Court
Trilochan Dutt vs New India Ass. Co. Ltd And Ors on 16 August, 2017
Author: B. S. Walia
Bench: B. S. Walia
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
CIMA No. 187/2010 c/w connected matters.
Date of order:16.08.2017
Trilochan Dutt vs. New India Ass. Co. Ltd and ors
Coram:
Hon'ble Mr. Justice B. S. Walia, Judge
Appearing counsel:
For Petitioner (s) : Mr. B.R.Chandan Advocate.
For Respondent(s) : None
Order:
On request, adjourned.
List on 05.09.2017.
(B. S. Walia) Judge Jammu 16.08.2017 Sanjeev