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Jammu & Kashmir High Court

Trilochan Dutt vs New India Ass. Co. Ltd And Ors on 16 August, 2017

Author: B. S. Walia

Bench: B. S. Walia

  HIGH COURT OF JAMMU AND KASHMIR AT JAMMU

CIMA No. 187/2010 c/w connected matters.

                                               Date of order:16.08.2017
Trilochan Dutt   vs. New India Ass. Co. Ltd and ors
Coram:
             Hon'ble Mr. Justice B. S. Walia, Judge
Appearing counsel:
For Petitioner (s) : Mr. B.R.Chandan Advocate.
For Respondent(s) : None

Order:

On request, adjourned.
List on 05.09.2017.
(B. S. Walia) Judge Jammu 16.08.2017 Sanjeev